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State of Odisha - Section

Section 1 in Orissa Advocate's Welfare Fund Rules, 1986

1. Short title, extent and commencement.

- (i) These rules may be called the 'Orissa Advocate's Welfare Fund Rules, 1986.
(ii)It extends to the whole of the State of Orissa.
(iii)These rules and the Schemes under the Rules shall come into force on such date as the State Bar Council by resolutions appoint in this behalf.