Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act] State of Bihar - Subsection Section 61(1)(d) in Bihar Police Act, 2007 (d)The number and nature of cases mentioned above in (c) wherein advice or instructions for further actions have been issued to the Police by them and,