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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(m) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

(m)"Transmission Undertaking" means the undertaking related to the activities of Transmission, State Transmission Utility’ and State Load dispatch Centre presently being undertaken by Transferor and acts incidental and ancillary thereto.