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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1) in The Bombay Village Police Act, 1867

(1)On the commencement of the Bombay Village Police (Gujarat Extension and Amendment) Act 1961(Gujarat XXXIV of 1961), the Saurashtra Village Police Ordinance, 1949 (Saurashtra Ordinance XXXII of 1949), and the Bombay Village Police Act, 1867 (Bombay VIII of 1867), as extended to the Kutch area of the State of Gujarat shall stand repealed.