Section 10CA(8)(a) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 10CA(8)] [Section 10CA] [Entire Act]

Union of India - Subsection

Section 10CA(8)(a) in Income Tax Rules, 1962

(a)"the thirty-fifth percentile" of a dataset, having values arranged in an ascending order, shall be the lowest value in the dataset such that at least thirty five per cent of the values included in the dataset are equal to or less than such value:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 10CA(8)(a) in Income Tax Rules, 1962