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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(ii) in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

(ii)The permanent strength of the service and of each kind of post therein shall, until orders varying the same have been passed under sub-rule (i), be as given in Appendix 'A':