Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(8)] [Section 56] [Entire Act] State of Andhra Pradesh - Subsection Section 56(8)(i) in Andhra Pradesh Chit Funds Rules, 2008 (i)In the case of movable property: