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Union of India - Section

Section 1 in The Supreme Court And High Court Judges (Conditions Of Service) Amendment Act, 1996

1. Short title and commencement.

(1)This Act may be called the Supreme Court and High Court Judges (Conditions of Service) Amendment Act, 1996 .
(2)It shall be deemed to have come into force on the 11th day of January, 1996 .