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[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

NCT Delhi - Subsection

Section 152(1)(a) in The New Delhi Municipal Council Act, 1994

(a)to take a connection from the municipal water works adequate for the requirements of the persons occupying or employed in the premises, or to take such additional or enlarged connection or connections from the municipal water works; and