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Madhya Pradesh High Court

Rekhabai vs Chindhibai on 8 January, 2024

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE AMAR NATH (KESHARWANI)
                                             ON THE 8 th OF JANUARY, 2024
                                             MISC. APPEAL No. 3271 of 2022

                           BETWEEN:-
                           1.    REKHABAI W/O LATE VIKAS MAKODE, AGED
                                 ABOUT 40 YEARS, OCCUPATION: HOUSE WIFE
                                 JHALLAR PRESENT ADDRESS VILLAGE BAKUD
                                 TEHSIL BHAINSDEHI DISTRICT BETUL (MADHYA
                                 PRADESH)

                           2.    KUMARI HIMANI D/O LATE VIKAS MAKODE
                                 OCCUPATION: MINOR THROUGH HER MOTHER
                                 REKHABAI W/O LATE VIKAS MAKODE CASTE
                                 KUNBI R/O JHALLAR PRESENT ADDRESS
                                 VILLAGE BAKUD TEHSIL BHAINSDEHI DISTRICT
                                 BETUL M.P. (MADHYA PRADESH)

                                                                              .....PETITIONER
                           (NONE FOR THE APPELLANTS )

                           AND
                           1.    CHINDHIBAI W/O VITTHALRAO, AGED ABOUT 83
                                 YEAR S, OCCUPATION: CASTE KUNBI VILLAGE
                                 JHALLAR TEHSIL BHAINSDEHI DISTRICT BETUL
                                 (MADHYA PRADESH)

                           2.    PRAKASH S/O VITTHALRAO, AGED ABOUT 50
                                 Y E A R S , OCCUPATION: CASTE KUNBI R/O
                                 VILLAGE JHALLAR TEHSIL BHAISDEHI DISTRICT
                                 BETUL (M.P.) (MADHYA PRADESH)

                           3.    PANKAJ S/O VITTHALRAO, AGED ABOUT 44
                                 Y E A R S , OCCUPATION: CASTE KUNBI R/O
                                 VILLAGE JHALLAR TEHSIL BHAISDEHI DISTRICT
                                 BETUL (M.P.) (MADHYA PRADESH)

                           4.    SUNIL S/O VITTHALRAO, AGED ABOUT 36 YEARS,
                                 OCCUPATION: CASTE KUNBI R/O VILLAGE
                                 JHALLAR TEHSIL BHAISDEHI DISTRICT BETUL
                                 (M.P.) (MADHYA PRADESH)

Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 1/9/2024
11:32:48 AM
                                                          2
                           5.    AMIT S/O VITTHALRAO, AGED ABOUT 34 YEARS,
                                 OCCUPATION: CASTE KUNBI R/O VILLAGE
                                 JHALLAR TEHSIL BHAISDEHI DISTRICT BETUL
                                 (M.P.) (MADHYA PRADESH)

                           6.    KAMLABAI D/O VITTHALRAO, AGED ABOUT 49
                                 Y E A R S , OCCUPATION: CASTE KUNBI R/O
                                 VILLAGE JHALLAR TEHSIL BHAISDEHI DISTRICT
                                 BETUL (M.P.) (MADHYA PRADESH)

                           7.    SITABAI @ KRASHNI D/O VITTHALRAO, AGED
                                 ABOUT 47 YEARS, OCCUPATION: CASTE KUNBI
                                 R/O VILLAGE JHALLAR TEHSIL BHAISDEHI
                                 DISTRICT BETUL (M.P.) (MADHYA PRADESH)

                           8.    GITABAI D/O VITTHALRAO, AGED ABOUT 41
                                 Y E A R S , OCCUPATION: CASTE KUNBI R/O
                                 VILLAGE JHALLAR TEHSIL BHAISDEHI DISTRICT
                                 BETUL (M.P.) (MADHYA PRADESH)

                           9.    RITABAI D/O VITTHALRAO, AGED ABOUT 39
                                 Y E A R S , OCCUPATION: CASTE KUNBI R/O
                                 VILLAGE JHALLAR TEHSIL BHAISDEHI DISTRICT
                                 BETUL (M.P.) (MADHYA PRADESH)

                           10.   STATE OF M.P. THROUGH COLLECTOR BETUL
                                 DISTRICT BETUL M.P. (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                           (SHRI SHUBHAM RAI - ADVOCATE FOR RESPONDENTS NO.1 TO 9)
                           (SHRI D.S. PARIHAR - PANEL LAWYER FOR THE STATE)

                                 This appeal coming on for admission this day, th e court passed the
                           following:
                                                              ORDER

No one is present for the appellants. On previous date also i.e. on 30.11.2023, 05.07.2023 and 24.03.2023 no one appeared for the appellants.

It shows that the appellants have lost interest in prosecuting the appeal. Hence, the appeal is dismissed for want of prosecution.

Record of the Tribunal be sent back alongwith copy of the order passed today for information.

(AMAR NATH (KESHARWANI)) JUDGE @s Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 1/9/2024 11:32:48 AM