State Consumer Disputes Redressal Commission
Religare Health Insurance, Now Known ... vs Shri Rakesh Kumar on 16 December, 2025
STATE CONSUMER DISPUTES REDRESSAL COMMISSION RAJASTHAN FIRST APPEAL NO. SC/8/A/111/2024 RELIGARE HEALTH INSURANCE, NOW KNOWN AS, CARE HEALTH INSURANCE PRESENT ADDRESS - RELIGARE HEALTH INSURANCE CO. LTD., NOW KNOWN AS CARE HEALTH INSURANCE LTD., G.Y.S. GLOBAL, PLOT NO. A-3, A-4, A-5, SECTOR 125 NOIDA ,RAJASTHAN.
.......Appellant(s) Versus SHRI RAKESH KUMAR PRESENT ADDRESS - 1820, OPP. GAYATRI PRESS, NEAR JAIN TEMPLE, JAHAZPUR, BHILWARA ,RAJASTHAN.
.......Respondent(s) BEFORE:
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA , PRESIDENT FOR THE APPELLANT:
PRATEEK KASLIWAL (Advocate) DATED: 16/12/2025 ORDER APPEAL IS TRANSFFERED TO CB AJMER FOR NEXT HEARING DATED 31.12.2025 .................. DEVENDRA KACHHAWAHA PRESIDENT