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State Consumer Disputes Redressal Commission

Religare Health Insurance, Now Known ... vs Shri Rakesh Kumar on 16 December, 2025

STATE CONSUMER DISPUTES REDRESSAL COMMISSION RAJASTHAN FIRST APPEAL NO. SC/8/A/111/2024 RELIGARE HEALTH INSURANCE, NOW KNOWN AS, CARE HEALTH INSURANCE PRESENT ADDRESS - RELIGARE HEALTH INSURANCE CO. LTD., NOW KNOWN AS CARE HEALTH INSURANCE LTD., G.Y.S. GLOBAL, PLOT NO. A-3, A-4, A-5, SECTOR 125 NOIDA ,RAJASTHAN.

.......Appellant(s) Versus SHRI RAKESH KUMAR PRESENT ADDRESS - 1820, OPP. GAYATRI PRESS, NEAR JAIN TEMPLE, JAHAZPUR, BHILWARA ,RAJASTHAN.

.......Respondent(s) BEFORE:

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA , PRESIDENT FOR THE APPELLANT:
PRATEEK KASLIWAL (Advocate) DATED: 16/12/2025 ORDER APPEAL IS TRANSFFERED TO CB AJMER FOR NEXT HEARING DATED 31.12.2025 .................. DEVENDRA KACHHAWAHA PRESIDENT