Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttarakhand - Subsection Section 25(d) in Uttarakhand Panchayati Raj Act, 2016 (d)to remove any dirt, dung, night soil, manure or any noxious or offensive matter therefrom and to cleanse the land or building ;
