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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(i) in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005

(i)The notice of such auction / tender shall be displayed in the offices of the Board, Municipality/Nagar Panchayat, Municipal Corporation/Council, Janpad Panchayat, Collector, Tahsildar and Market Committee of the concerned market area, and