Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Nandlal And Ors. vs The State Of Madhya Pradesh on 24 January, 2023

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          CRA No. 301 of 1999
                                         (NANDLAL AND ORS. AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 24-01-2023
                                    None for the appellant.

                                    Shri Sunil Gupta - Panel Lawyer for the respondent/State.

Let bailable warrant of Rs. 10,000/- be issued against the appellant for securing his presence before this Court on the date fixed by the Registry of the Court.

(RAJENDRA KUMAR (VERMA)) JUDGE Amitabh Signature Not Verified Signed by: AMITABH RANJAN Signing time: 1/27/2023 11:06:36 AM