Madhya Pradesh High Court
Nandlal And Ors. vs The State Of Madhya Pradesh on 24 January, 2023
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 301 of 1999
(NANDLAL AND ORS. AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 24-01-2023
None for the appellant.
Shri Sunil Gupta - Panel Lawyer for the respondent/State.
Let bailable warrant of Rs. 10,000/- be issued against the appellant for securing his presence before this Court on the date fixed by the Registry of the Court.
(RAJENDRA KUMAR (VERMA)) JUDGE Amitabh Signature Not Verified Signed by: AMITABH RANJAN Signing time: 1/27/2023 11:06:36 AM