Section 11(3) in The SreeNarayanaGuru Open University Act, 2021
(3)The process of preparing such panel or furnishing of recommendation shall begin at least three months before the probable date of occurrence of the vacancy of the Vice-Chancellor and shall be completed within the time limit fixed by the Chancellor:Provided that, the Chancellor, may as he deems fit, extend such time limit and the process of preparing a panel or furnishing of recommendation shall be completed within a period of four months including the period so extended.
