Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 55 in The Orissa Homoeopathic Act, 1956 55. Repeal. - The Indian Medical Degrees Act, 1916 (Act VII of 1916) in so far as the said Act relates to the Homoeopathic and Biochemic systems of medicine, is hereby repealed.
