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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(i) in Tamil Nadu Hackney Carriage Act, 1911

(i)to limit the number of vehicles of any description which may be registered annually, in which case no vehicle of that description shall be registered, in any year in excess of the number so limited;