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State of Jharkhand - Section

Section 1 in Jharkhand Industrial Area Development Authority Regulations, 2016

1. Short Title, Objective, Extent and Commencement

- i. This regulation shall be called the Jharkhand Industrial Area Development Authority Regulations, 2016ii. The main objective of this regulation is to make provision for planned Development of Industrial Area and promotion of industries and matters appurtenant thereto including judicious allotment of land under the command area of Jharkhand Industrial Area Development Authority for industrial purposes.iii. These Regulations shall extend to the whole command area of Jharkhand Industrial Area Development Authority, wherever exists.iv. These Regulations shall come into force on such date as the State Government may specify by notification in the official gazette and shall supersede all earlier Government/Board Resolutions, orders or Regulations, if any. However, actions/deeds under earlier orders/circulars/guidelines/resolutions of Government/Board shall be valid.