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State of Madhya Pradesh - Section

Section 8 in The M.P. State Road Transport Corporation Rules, 1962

8. Use of staff cars.

(1)The Corporation may provide staff cars for the use of its members, free of charge, in the discharge of their duties under the Act.
(2)Where a member uses the staff car for any journey he shall not be entitled to any mileage or conveyance allowance in respect of such journey.