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State of Madhya Pradesh - Section

Section 22 in M.P. Food Security Rules, 2017

22. Social Audit of the Schemes.

(1)The State Government may authorize the Gram Panchayats in Rural areas and Municipal Corporation/Nagar Palika/Nagar Parishad in urban areas, for conducting social audit of the schemes mentioned in the Act.
(2)The State Government may issue guideline in respect of specifying procedure for social audit.