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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Haryana - Subsection

Section 245(1)(b) in Haryana Municipal Corporation Act, 1994

(b)cause to be put up or painted at a conspicuous Part of any building, wall or place, at or near each end, corner or entrance of such street or on some convenient Part of such street, the name or number by which it is to be known;