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[Cites 0, Cited by 0] [Section 612(2)] [Section 612] [Entire Act]

Bengal Presidency - Subsection

Section 612(2)(ii) in Police Regulations, Bengal , 1943

(ii)To control or assist enquiries and investigations in connection with cases under sections 400 and 401 of the Indian Penal Code, and proceedings under sections 109 and 110 of the Code of Criminal Procedure against members of specially formidable gangs of criminals.