Delhi High Court - Orders
Twenty Five South Realty Ltd vs Dlf Limited & Ors on 29 November, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~3-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 218/2023 & CM APPL. 53276/2023
(Stay), CM APPL. 53277/2023 (Leave to Appeal)
TWENTY FIVE SOUTH REALTY LTD ..... Appellant
Through: Mr. Karan Bharihoke & Ms.
Akanksha Kaul, Advs.
versus
DLF LIMITED & ORS. ..... Respondents
Through: Mr. Rajiv Nayar & Mr. Darpan
Wadhwa, Sr. Advs. with Ms.
Ruby Singh Ahuja, Mr. Vishal
Gehrana, Mr. Kartik Nayar, Mr.
Ishan Gaur, Ms. Kanika
Gamber & Ms. Megha Dagar,
Advs. for R-1.
Mr. Akhil Sibal, Sr. Adv. with
Ms. Shalaka Patil, Ms. Srishti
Khare & Ms. Paulomi Mehta,
Advs. for R-2.
Mr. Parag Tripathi & Mr.
Dayan Krishnan, Sr. Advs. with
Mr. Vijay Nair, Mr. Rajat
Joneja, Mr. Arpit Dwivedi, Ms.
Sakshi Kapoor, Mr. Anmol
Kumar & Ms. Vasundhara
Bhakru, Advs. for R-3.
Mr. Saurabh Kirpal, Sr. Adv.
with Ms. Pooja M. Saigal, Mr.
Nikhil Sabri, Ms. Khushbu Ch.,
Mr. Nipun Gupta & Mr. Ihank
Jha, Advs. for R-4.
Mr. Arun Kathpalia, Sr. Adv.
with Mr. Prateek Seksaria, Mr.
Nirav Shah, Ms. Shivani
Khanwilkar, Ms. Aneesa
Cheema, Ms. Ayushi
Anandpara, Mr. Varun Kalra &
This is a digitally signed order.
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Mr. Krishan Kumar, Advs. for
R-5.
Mr. Sandeep Sethi, Sr. Adv.
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder
Singh Hura, Mr. Divjot Singh
Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoria, Ms.
Ruhsheet Saluja, Mr. Amit
Mishra, Mr. Vijay Sharma &
Mr. Arshad Malik, Advs. for R-
6.
4
+ FAO(OS) (COMM) 219/2023& CM APPL. 53279/2023 (Stay),
CM APPL. 53280/2023 (Leave to Appeal)
TWENTY FIVE SOUTH REALTY LTD ..... Appellant
Through: Mr. Karan Bharihoke & Ms.
Akanksha Kaul, Advs.
versus
CHINSHA PROPERTY PRIVATE LIMITED
& ORS. ..... Respondents
Through: Mr. Sandeep Sethi, Sr. Adv.
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder
Singh Hura, Mr. Divjot Singh
Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoria, Ms.
Ruhsheet Saluja, Mr. Amit
Mishra, Mr. Vijay Sharma &
Mr. Arshad Malik, Advs. for R-
1.
Mr. Ashish Kumar Singh, Mr.
Amit K. Singh, Mr. Rishabh
Sharma, Ms. Muskan Malhotra,
Mr. Palak Tyagi & Mr. Ritvik
Bhardwaj, Advs. for R-2.
Mr. Parag Tripathi & Mr.
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Dayan Krishnan, Sr. Advs. with
Mr. Vijay Nair, Mr. Rajat
Joneja, Mr. Arpit Dwivedi, Ms.
Sakshi Kapoor, Mr. Anmol
Kumar & Ms. Vasundhara
Bhakru, Advs. for R-3.
Mr. Saurabh Kirpal, Sr. Adv.
with Ms. Pooja M. Saigal, Mr.
Nikhil Sabri, Ms. Khushbu Ch.,
Mr. Nipun Gupta & Mr. Ihank
Jha, Advs. for R-4.
Mr. Arun Kathpalia, Sr. Adv.
with Mr. Prateek Seksaria, Mr.
Nirav Shah, Ms. Shivani
Khanwilkar, Ms. Aneesa
Cheema, Ms. Ayushi
Anandpara, Mr. Varun Kalra &
Mr. Krishan Kumar, Advs. for
R-5.
Mr. Rajiv Nayar & Mr. Darpan
Wadhwa, Sr. Advs. with Ms.
Ruby Singh Ahuja, Mr. Vishal
Gehrana, Mr. Kartik Nayar, Mr.
Ishan Gaur, Ms. Kanika
Gamber & Ms. Megha Dagar,
Advs. for R-6.
5
+ FAO(OS) (COMM) 220/2023
OMKARA ASSET RECONSTRUCTION COMPANY
LIMITED ..... Appellant
Through: Mr. Parag Tripathi & Mr.
Dayan Krishnan, Sr. Advs. with
Mr. Vijay Nair, Mr. Rajat
Joneja, Mr. Arpit Dwivedi, Ms.
Sakshi Kapoor, Mr. Anmol
Kumar & Ms. Vasundhara
Bhakru, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 21:26:13
CHINSHA PROPERTY PRIVATE LIMITED
& ORS. ..... Respondents
Through: Mr. Sandeep Sethi, Sr. Adv.
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder
Singh Hura, Mr. Divjot Singh
Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoria, Ms.
Ruhsheet Saluja, Mr. Amit
Mishra, Mr. Vijay Sharma &
Mr. Arshad Malik, Advs. for R-
1.
Mr. Rajiv Nayar & Mr. Darpan
Wadhwa, Sr. Advs. with Ms.
Ruby Singh Ahuja, Mr. Vishal
Gehrana, Mr. Kartik Nayar, Mr.
Ishan Gaur, Ms. Kanika
Gamber & Ms. Megha Dagar,
Advs. for R-2.
Mr. Saurabh Kirpal, Sr. Adv.
with Ms. Pooja M. Saigal, Mr.
Nikhil Sabri, Ms. Khushbu Ch.,
Mr. Nipun Gupta & Mr. Ihank
Jha, Advs. for R-3.
Mr. Ashish Kumar Singh, Mr.
Amit K. Singh, Mr. Rishabh
Sharma, Ms. Muskan Malhotra,
Mr. Palak Tyagi & Mr. Ritvik
Bhardwaj, Advs. for R-4.
Mr. Arun Kathpalia, Sr. Adv.
with Mr. Prateek Seksaria, Mr.
Nirav Shah, Ms. Shivani
Khanwilkar, Ms. Aneesa
Cheema, Ms. Ayushi
Anandpara, Mr. Varun Kalra &
Mr. Krishan Kumar, Advs. for
R-5.
6
+ FAO(OS) (COMM) 221/2023
OMKARA ASSET RECONSTRUCTION COMPANY
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 21:26:13
LIMITED ..... Appellant
Through: Mr. Parag Tripathi & Mr.
Dayan Krishnan, Sr. Advs. with
Mr. Vijay Nair, Mr. Rajat
Joneja, Mr. Arpit Dwivedi, Ms.
Sakshi Kapoor, Mr. Anmol
Kumar & Ms. Vasundhara
Bhakru, Advs.
versus
DLF LIMITED & ORS. ..... Respondents
Through: Mr. Rajiv Nayar & Mr. Darpan
Wadhwa, Sr. Advs. with Ms.
Ruby Singh Ahuja, Mr. Vishal
Gehrana, Mr. Kartik Nayar, Mr.
Ishan Gaur, Ms. Kanika
Gamber & Ms. Megha Dagar,
Advs. for R-1.
Mr. Sandeep Sethi, Sr. Adv.
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder
Singh Hura, Mr. Divjot Singh
Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoria, Ms.
Ruhsheet Saluja, Mr. Amit
Mishra, Mr. Vijay Sharma &
Mr. Arshad Malik, Advs. for R-
2.
Mr. Saurabh Kirpal, Sr. Adv.
with Ms. Pooja M. Saigal, Mr.
Nikhil Sabri, Ms. Khushbu Ch.,
Mr. Nipun Gupta & Mr. Ihank
Jha, Advs. for R-3.
Mr. Akhil Sibal, Sr. Adv. with
Ms. Shalaka Patil, Ms. Srishti
Khare & Ms. Paulomi Mehta,
Advs. for R-4.
Mr. Arun Kathpalia, Sr. Adv.
with Mr. Prateek Seksaria, Mr.
Nirav Shah, Ms. Shivani
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 21:26:13
Khanwilkar, Ms. Aneesa
Cheema, Ms. Ayushi
Anandpara, Mr. Varun Kalra &
Mr. Krishan Kumar, Advs. for
R-5.
7
+ FAO(OS) (COMM) 227/2023 & CM APPL. 54243/2023
(Lengthy Synopsis & List Of Dates)
PNB HOUSING FINANCE LIMITED ..... Appellant
Through: Mr. Akhil Sibal, Sr. Adv. with
Ms. Shalaka Patil, Ms. Srishti
Khare & Ms. Paulomi Mehta,
Advs.
versus
DLF LIMITED & ORS. ..... Respondents
Through: Mr. Rajiv Nayar & Mr. Darpan
Wadhwa, Sr. Advs. with Ms.
Ruby Singh Ahuja, Mr. Vishal
Gehrana, Mr. Kartik Nayar, Mr.
Ishan Gaur, Ms. Kanika
Gamber & Ms. Megha Dagar,
Advs. for R-1.
Mr. Sandeep Sethi, Sr. Adv.
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder
Singh Hura, Mr. Divjot Singh
Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoria, Ms.
Ruhsheet Saluja, Mr. Amit
Mishra, Mr. Vijay Sharma &
Mr. Arshad Malik, Advs. for R-
2.
Mr. Arun Kathpalia, Sr. Adv.
with Mr. Prateek Seksaria, Mr.
Nirav Shah, Ms. Shivani
Khanwilkar, Ms. Aneesa
Cheema, Ms. Ayushi
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 21:26:13
Anandpara, Mr. Varun Kalra &
Mr. Krishan Kumar, Advs. for
R-3.
Mr. Saurabh Kirpal, Sr. Adv.
with Ms. Pooja M. Saigal, Mr.
Nikhil Sabri, Ms. Khushbu Ch.,
Mr. Nipun Gupta & Mr. Ihank
Jha, Advs. for R-4.
Mr. Parag Tripathi & Mr.
Dayan Krishnan, Sr. Advs. with
Mr. Vijay Nair, Mr. Rajat
Joneja, Mr. Arpit Dwivedi, Ms.
Sakshi Kapoor, Mr. Anmol
Kumar & Ms. Vasundhara
Bhakru, Advs. for R-5.
8
+ FAO(OS) (COMM) 249/2023 & CM APPL. 58600/2023
(Lengthy Synopsis & List Of Dates)
PNB HOUSING FINANCE LIMITED ..... Appellant
Through: Mr. Ashish Kumar Singh, Mr.
Amit K. Singh, Mr. Rishabh
Sharma, Ms. Muskan Malhotra,
Mr. Palak Tyagi & Mr. Ritvik
Bhardwaj, Advs.
versus
CHINSHA PROERERTY PRIVATE LIMITED
& ORS. ..... Respondents
Through: Mr. Sandeep Sethi, Sr. Adv.
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder
Singh Hura, Mr. Divjot Singh
Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoria, Ms.
Ruhsheet Saluja, Mr. Amit
Mishra, Mr. Vijay Sharma &
Mr. Arshad Malik, Advs. for R-
1.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 21:26:13
Mr. Rajiv Nayar & Mr. Darpan
Wadhwa, Sr. Advs. with Ms.
Ruby Singh Ahuja, Mr. Vishal
Gehrana, Mr. Kartik Nayar, Mr.
Ishan Gaur, Ms. Kanika
Gamber & Ms. Megha Dagar,
Advs. for R-2.
Mr. Arun Kathpalia, Sr. Adv.
with Mr. Prateek Seksaria, Mr.
Nirav Shah, Ms. Shivani
Khanwilkar, Ms. Aneesa
Cheema, Ms. Ayushi
Anandpara, Mr. Varun Kalra &
Mr. Krishan Kumar, Advs. for
R-3.
Mr. Saurabh Kirpal, Sr. Adv.
with Ms. Pooja M. Saigal, Mr.
Nikhil Sabri, Ms. Khushbu Ch.,
Mr. Nipun Gupta & Mr. Ihank
Jha, Advs. for R-4.
Mr. Parag Tripathi & Mr.
Dayan Krishnan, Sr. Advs. with
Mr. Vijay Nair, Mr. Rajat
Joneja, Mr. Arpit Dwivedi, Ms.
Sakshi Kapoor, Mr. Anmol
Kumar & Ms. Vasundhara
Bhakru, Advs. for R-5.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 29.11.2023 The record would reflect that we are yet to formally issue notice on these appeals. Consequently let notice issue to the respondents. The noticed respondents shall file their replies within a period of four weeks from today. The petitioner shall have a week thereafter to file a rejoinder affidavit.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 21:26:13 Let these appeals be put down for final disposal on 10.01.2024 in the category of "End of Board" matters.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 29, 2023/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 21:26:14