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[Cites 0, Cited by 0] [Section 220(2)] [Section 220] [Entire Act]

State of Punjab - Subsection

Section 220(2)(f) in The Punjab Municipal Act, 1999

(f)is exhibited within the airport or upon any wall or other property of the airport authority and relates to the airport administration or exhibited on any bus stand or transport terminal and relates to the bus or transport service; or