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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(c) in United Bank of India (Employees') Pension Regulations, 1995

(c)rupees one thousand and fifteen per month in respect of an employee other than a part-time employee, where the employee retired on or after the 1stday of April, 1998 and rupees three hundred and thirty nine per month in respect of a part-time employee drawing 1/3 scale wages,; rupees five hundred and eight per month in respect of a part-time employee drawing 1/2 scale wages and rupees seven hundred and sixty two per month in respect of a part-time employee drawing 3/4 scale wages where the part-time employee retired on or after the 1stday of April, 1998.