Karnataka High Court
Sanjay Gandhi Institute Of Trauma And ... vs The State Of Karnataka on 21 October, 2009
Author: B.V.Nagarathna
Bench: B.V.Nagarathna
534 'THE HIGH scum' 0? KARNATAKA AT !?3A$$§;"i§L~'§i?§~..
Dated: 2 151: day of Octeber "
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2. The Principal Secreiazy, Bcpartnaent of Health am:i Famfly Welfare, Vikasa Soudha, Ba.13.ga1oz'e--56{) Of} 1.
8. Sanjay Gandhi Iztxsicitute of Trauma and Omthopaedics Bymsandra, Jayanagar East, Baz1ga1o:'<5:-560 001 By its Chief Aéministrative Qfiicéix
4. Governing Cauncii, Sanjay Ganéhi Iz1stitute--.oi' _ Trauma arid Orethapaeéic-Ts V ¥3yrasandra., Jayreazagalf. Ba3.I1ga1ore--56{}~~G'i11 j'-- g By its (:hai1';11a;1. ~ "
5, D1:V.Gov--i:1c:i«a Rfijlig __ 1 S /' 0.n0t kximvzl t(}"f.hé,~ . Patifianfirs Age not_VknovE7n_t0~ the pefitioners Birectgr, V " _ ' 'SaI1ja5?' (Z'ra11r:¥J:f1i Instifiite Gf ' ' V _ Tr:a;:mV:1a.,a13,d. C31~Qthopaedics =;J3yanagar East, Ba1,:gaiore~ 5'{:3GA'T:Qf) 1 6; VSmt.S'u.s}:1@eEa, (3119: vkziewxz to the petitianers ' ..Ag€'I1s:;: known to the petitizmers Nlimirig Superintendent, ..AA'.Sa}8jay Gandhi Institute 9f ~.'§i'.r3;uma arm: Orothopaedics u " V . Byrasand1*a, Jayanagar East, AA " Bangai0r::~5€>C} em "?. Sfifiamadase Gowéa, S/CLIIOE known to the P€ii€i0i163;'S Age no? known ":0 thfi petitioners \m/ Bioovd Bank Techriician, Sanjay Gandhi Institute at"
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~~~~ . Q Rnvvaéka '£'I1esé3Aw:"it pstififmgis.$:e_&§;§.1i1:issec¥ as Withdrawn as per memo flied.
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