Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(2) in Presidency-towns Insolvency Act, 1909

(2)The first dividend (if any) shall be declared and be distributed within [one year] [Substituted for 'six months' by section 2 of Act 3 of 1929] after the adjudication, unless the official assignee satisfies the Court that there is sufficient reason for postponing the declaration to a later date.