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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(1)(h) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(h)a list of members their fulfilment of responsibilities over the previous financial year, their eligibility to exercise their rights for the current financial year updated within forty five days of closure of the cooperatives financial year; and