Bombay High Court
Ag Enviro Infraprojects Pvt. Ltd vs State Of Maha. Thru The Ministry Of Urban ... on 7 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13820 OF 2018
Ag Enviro Infraprojects Pvt. Ltd. ....Petitioner
V/S
State Of Maha. Thru The Ministry Of Urban ....Respondent
Development Dept. Thru Gp And Ors Mr.Saket Mone i/by M/s.Vidhii Partners For Petitioner Smt.A.A.Purav- AGP for the State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 7th January, 2019 P.C. :
Mentioned at 5.00 p.m. At the request of learned advocate for the petitioner, Stand over to 09/01/2019.
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