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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(ib) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(ib)[ 'Bill' means bill issued by the traders as prescribed; [Inserted by Act No. 25 of 2005, dated 24.10.2005.]