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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(a) in The Customs, Central Excise Duties and Service Tax Drawback Rules, 1995

(a)the outer packing carrying the address of the consignee shall also carry in bold letters the words "DRAWBACK EXPORT";