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Rajasthan High Court - Jodhpur

United India Insurance Co. Ltd vs Ramlal And Ors on 29 July, 2019

Author: P.K. Lohra

Bench: P.K. Lohra

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   S.B. Civil Misc. Appeal No. 330/2018

                                   United India Insurance Co. Ltd.
                                                                                                      ----Appellant
                                                                      Versus
                                   Ramlal & Ors.
                                                                                                   ----Respondents


                                   For Appellant(s)          :    None present



                                                   HON'BLE MR. JUSTICE P.K. LOHRA

Order 29/07/2019 Learned counsel for the appellant has not filed notices of respondent Nos.2 & 3 since 15.01.2019.

Last opportunity of a fortnight is allowed for filing requisites, failing which the instant appeal, against unserved respondents, shall stand dismissed without reference to the Court.

(P.K. LOHRA),J 36-T.Singh/-

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