Rajasthan High Court - Jodhpur
United India Insurance Co. Ltd vs Ramlal And Ors on 29 July, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 330/2018
United India Insurance Co. Ltd.
----Appellant
Versus
Ramlal & Ors.
----Respondents
For Appellant(s) : None present
HON'BLE MR. JUSTICE P.K. LOHRA
Order 29/07/2019 Learned counsel for the appellant has not filed notices of respondent Nos.2 & 3 since 15.01.2019.
Last opportunity of a fortnight is allowed for filing requisites, failing which the instant appeal, against unserved respondents, shall stand dismissed without reference to the Court.
(P.K. LOHRA),J 36-T.Singh/-
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