Section 48 in The Orissa Grama Panchayats Election Rules, 1965
48.
[The result of counting the ballot papers in respect of membership of the Grama Panchayat shall be recorded in Form No. 8 and the Presiding Officer shall announce the votes polled by each contesting candidate.] [Substituted vide Orissa Gazette Extraordinary No. 903, dated 15.5.2001 SRO No. 228/2001.]
