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Supreme Court - Daily Orders

Ankita Jaiswal vs Praveen Ujjwane on 8 July, 2024

Bench: Pamidighantam Sri Narasimha, Pankaj Mithal

     ITEM NO.14                            COURT NO.15                  SECTION IV-C

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                No(s).   1525/2024


     ANKITA JAISWAL                                                     Petitioner(s)

                                                   VERSUS

     PRAVEEN UJJWANE                                                    Respondent(s)

     (FOR ADMISSION and IA No.126209/2024-EX-PARTE STAY and IA
     No.126210/2024-EXEMPTION FROM FILING O.T. )

     Date : 08-07-2024 These matters were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                            HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)               Mr. Prashant Kumar Umrao, AOR
                                     Ms. Nishi Prabha Singh, Adv.
                                     Mr. V. Ramasubbu, Adv.
                                     Mr. Upendra Narayan Mishra, Adv.
                                     Mr. Rishesh Sikarwar, Adv.
                                     Mr. Sumit Verma, Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

List after service is complete.

(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2024.07.09 11:21:52 IST Reason: