Supreme Court - Daily Orders
Ankita Jaiswal vs Praveen Ujjwane on 8 July, 2024
Bench: Pamidighantam Sri Narasimha, Pankaj Mithal
ITEM NO.14 COURT NO.15 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1525/2024
ANKITA JAISWAL Petitioner(s)
VERSUS
PRAVEEN UJJWANE Respondent(s)
(FOR ADMISSION and IA No.126209/2024-EX-PARTE STAY and IA
No.126210/2024-EXEMPTION FROM FILING O.T. )
Date : 08-07-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Prashant Kumar Umrao, AOR
Ms. Nishi Prabha Singh, Adv.
Mr. V. Ramasubbu, Adv.
Mr. Upendra Narayan Mishra, Adv.
Mr. Rishesh Sikarwar, Adv.
Mr. Sumit Verma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
List after service is complete.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2024.07.09 11:21:52 IST Reason: