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State of West Bengal - Section

Section 64 in West Bengal Co-operative Societies Rules, 2011

64. Meaning of "relative".

— For the purpose of clauses (g) and (h) of sub-section (5) of section 29 the word "relative" shall mean the following :-Father, mother, brother, sister, wife, son, daughter, father-in-law, mother-in-law, brother-in-law, sister-in-law, nephew, niece, maternal uncle, paternal uncle, son's wife, grandson and grand daughter.