Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] Union of India - Subsection Section 60(iii) in Finance Act, 2012 (iii)in sub-section (IB), in the Explanation, in clause (rv), after the word, figures and letters "section 115JAA", the words, figures and letters "or section 115JD" shall be inserted.".
