Delhi High Court - Orders
Air India Ltd vs Commissioner Of Sales Tax on 25 July, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Prateek Jalan, Sanjeev Narula
$~1 to 5 (Full Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ST.REF. 4/2004
AIR INDIA LTD. .....Petitioner
Through: Mr. Udit Jain, Adv. (M:9811419024)
versus
COMMISSIONER OF SALES TAX .....Respondent
Through: Ms. Vaishali Gupta, Adv.
2 WITH
+ ST.REF. 1/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
Through: Mr. Udit Jain, Adv.
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
Through: Ms. Vaishali Gupta, Adv.
3 WITH
+ ST.REF. 2/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
Through: Mr. Udit Jain, Adv.
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
Through: Ms. Vaishali Gupta, Adv.
4 WITH
+ ST.REF. 3/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
Through: Mr. Udit Jain, Adv.
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
Through: Ms. Vaishali Gupta, Adv.
5 AND
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/07/2025 at 21:43:59
+ ST.REF. 1/2022
COURT OF ITS OWN MOTION .....Petitioner
Through: Mr. Udit Jain, Adv.
versus
.... .....Respondent
Through: Mr. K.G. Gopalakrishnan, Ms. Nisha
Mohandas & Mr. Girish Kumar Kaul,
Advs. (M: 9810813707)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE PRATEEK JALAN
MR. JUSTICE SANJEEV NARULA
ORDER
% 25.07.2025
1. This hearing has been done through hybrid mode.
2. Mr. Udit Jain, ld. Counsel appearing for Air India Ltd. submits that he has recently been engaged. Accordingly, he seeks an adjournment.
3. Ms. Vaishali Gupta, ld. Counsel is also to assist the Court in this matter. She submits that she needs to obtain the electronic copy of the record.
4. Let both the counsels obtain the copy of the entire electronic record in all these matters and file their respective written submissions, along with any judgments they wish to rely upon by the next date of hearing.
5. List for hearing on 14th November, 2025.
PRATHIBA M. SINGH, J.
PRATEEK JALAN, J.
SANJEEV NARULA, J.
JULY 25, 2025/dk/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/07/2025 at 21:43:59