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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(2) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(2)The liability to pay interest under the provisions of this section shall also arise from a period which is less than a month.] [Inserted by Rajasthan 5 of 2004. w.e.f. 10-8-2004.]