Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

C/M Dadar Ashram Trust Socieity And ... vs The Asstt. Registrar Firm, Socieities ... on 7 July, 2010

Court No. - 28

Case :- WRIT - C No. - 58418 of 2008

Petitioner :- C/M Dadar Ashram Trust Socieity And Others
Respondent :- The Asstt. Registrar Firm, Socieities And Chits And Others
Petitioner Counsel :- Radha Kant Ojha,Alok Mishra
Respondent Counsel :- C.S.C.,H.K.Singh,P.S. Baghel,Rajesh Kumar
Pal,Sudhakar.Pandey

Hon'ble Rajesh Dayal Khare,J.

Passed over on the illness slip of Sri Alok Mishra, learned counsel for the petitioners.

List in the next cause list.

Order Date :- 7.7.2010 S.Ali