Allahabad High Court
C/M Dadar Ashram Trust Socieity And ... vs The Asstt. Registrar Firm, Socieities ... on 7 July, 2010
Court No. - 28 Case :- WRIT - C No. - 58418 of 2008 Petitioner :- C/M Dadar Ashram Trust Socieity And Others Respondent :- The Asstt. Registrar Firm, Socieities And Chits And Others Petitioner Counsel :- Radha Kant Ojha,Alok Mishra Respondent Counsel :- C.S.C.,H.K.Singh,P.S. Baghel,Rajesh Kumar Pal,Sudhakar.Pandey Hon'ble Rajesh Dayal Khare,J.
Passed over on the illness slip of Sri Alok Mishra, learned counsel for the petitioners.
List in the next cause list.
Order Date :- 7.7.2010 S.Ali