Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(3) in Sai Nath University, Jharkhand Act, 2012

(3)The manner of winding up of the University would be such as may he prescribed by the State Government in this behalf,Provided that no such action will be initiated without affording a reasonable opportunity to the Sponsor.