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State of Gujarat - Section

Section 126 in Gujarat High Court Rules, 1993

126. Daily Board for matters referred to Division Bench or Full Bench.

- (i) Matter's referred to a Division Bench shall be placed on daily board in accordance with directions of the Senior Judge on the Bench in which such referred matters are allotted in the sitting list.
(ii)Matters referred to a Full Bench or ordered to be placed before a Special Bench shall be placed on the Dally Board in accordance with the directions of the Chief Justice.