Calcutta High Court (Appellete Side)
M/S. Ss Trade Link Of Anandapally And Anr vs Hdfc Bank Limited And Ors on 19 June, 2024
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
19.06.2024
Item No.9
gd/ssd
MAT/1055/2023
IA NO: CAN/1/2023
M/S. SS TRADE LINK OF ANANDAPALLY AND ANR.
VS
HDFC BANK LIMITED AND ORS.
Mr. Sanjib K. Mukhopadhyay,
Ms. Prava Roy,
Ms. Aparupa Bhattacharya
..for the Appellants.
Ms. Soni Ojha,
Ms. Sambrita B. Chatterjee,
Ms. Sonia Nandy
..for the Respondent No.1.
Mr. Suman Dey ..for the State.
1. The learned advocate for the appellants submitted that on account of subsequent developments the appellants have requested by letter dated 19 th June, 2024 not to press the appeal.
2. The said letter is taken on record.
3. Accordingly, the appeal is dismissed as not pressed.
(T. S. SIVAGNANAM) CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.)