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Sujitha Sucheedran vs Sucheendran K.C. @ Sucheendran ... on 22 March, 2023

     ITEM NO.33                        REGISTRAR COURT. 1             SECTION XVI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Transfer Petition(s)(Civil)                   No(s).    1605/2021

     SUJITHA SUCHEEDRAN                                                    Petitioner(s)

                                                       VERSUS

     SUCHEENDRAN K.C. @ SUCHEENDRAN KUNDUVARAVALAPPI                       Respondent(s)

     (FOR ADMISSION )

     WITH
     T.P.(C) No. 1556/2022 (XVI-A)
     (FOR ADMISSION)

     Date : 22-03-2023 This petition was called on for hearing today.



     For Petitioner(s)

                                        Mr. Biju P Raman, AOR
                                        Ms. Yogamaya M. G, Adv.
                                        Ms. Yogamaya M. G., Adv.
                                        Mr. John Thomas Arakkal, Adv.
                                        Ms. Puja Kumari Shaw, Adv.


     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Fresh tagged matter.

Ld. counsel for the petitioner has informed that the sole Digitally signed by BABITA PANDEY Date: 2023.03.23 respondent 16:46:43 IST Reason: has been served but the office report does not contd….

reflect so. Office to verify the same and process accordingly. If sole respondent is not served, Ld. Counsel for the petitioner is granted two weeks’ time, as last opportunity, to take fresh steps in respect of the sole respondent.

List again on 3.5.2023.

ATUL M. KURHEKAR Registrar