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State of Uttar Pradesh - Section

Section 72 in U.P. Zila Panchayats Service Rules, 1970

72. Maintenance of service rolls for lower grade servants.

(1)Service rolls in Form No. 14 of the Financial Handbook, Volume II, Parts II to IV to be supplied at the cost of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.], shall be maintained for all lower grade servants of a [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] holding substantive appointments on a permanent establishment and for those officiating in a post or holding a temporary post except those who are appointed in purely temporary or officiating vacancy for a short period only. The roll shall be carefully examined and under "Details of Service" shall be recorded the rank of each person, his promotion, reduction in rank, or other punishment, the period of his absence from duty on leave or without leave, the interruption in his service and every other incident connected with his service which may involve forfeiture of portions of his service. Full particulars in regard to every entry shall be given in the remarks column.
(2)The procedure laid down in Rule 69 for the verification of service from a pay bill shall be followed in respect of the lower grade employees also.