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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(c) in Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951

(c)[ "tree" shall not include shrubs, bushes and such other varieties as may be notified by Government by notification in the Official Gazette ] [This clause was substituted for the original by Saurashtra 28 of 1952.].