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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(3)(ii) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(ii)the InvIT/the trustee of the InvIT shall also have recourse against the Sponsor for any breach in this regard.