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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(b) in Haryana Passenger Transport Scheme, 2003

(b)Haryana Roadways will provide service. -
(i)where all the permits on offer for a route have not been taken by private operators or where an operator defaults in providing service and, therefore, there is deficiency in service;
(ii)where in the opinion of State Transport Authority/Regional Transport Authority/District Transport Officer/District Administration, due to traffic demand more services are required to be operated and any of them so direct Haryana Roadways to provide additional services on temporary or permanent basis or till such time additional permit(s) on these routes are granted to private operators.