Central Information Commission
Netrapal Singh vs High Court Of Other States on 14 August, 2018
CENYRQL 'ENFQRMAWGN C'QMMESEEQN Room No.~ 484, 4'" float, Saba Gang Nath Marg, Munirk'a, New Delhi-11006? Tel: +91--il--26186535 Na. CIC/HCQST/A/Zfil'fli18.286 Qated: 10~D§7w2018 1'0, Mr. Netrpai Singh 5/0 Arjun .Eaihadu'r 34f23, Panna Lat Road, Aiiah'abad, UP Subject: Non--csmpliance of order in Appeaf/Campl'aint No. CiC/HCQST/AXZMWMOZQS --Regarding Sit, With reference to your complaint in respect of non~comp¥iance at CU:
order dated 15«12~2017' on the subject cited appeai/comptaint, commentswere sought fmm the CPIO. Subsequent to the ccmme'nts received, the matter has been eXamined with reference to the aforesaid order and on scrutiny, it is see-n that the CPIO has cam'piied the Commission's order. Acopy of repiy/ciarificaticn received from the respOnde-nt Vida his letter dated 08-06--2018 is enciosed. Accordingiy, the matter is closed. c' i t \, (S. C. Sharma) Dye Registrar '3 33h.
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