Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in The Rajasthan Excise Rules, 1956 8. Verification of consignment on arrival. - On arrival of the consignment in the warehouse in Rajasthan the Inspector incharge shall prove the liquor and verify the details of the consignment.Export
