Bombay High Court
Suresh Panditrao Kolhe vs Imran Khan Mansoor Khan And Anr on 27 August, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
CIVIL APPLICATION NO. 8353 OF 2018
IN
FIRST APPEAL NO. 102 OF 2007
Suresh Panditrao Kolhe. Applicant.
Versus
Imran Khan Mansoor Khan & anr. Respondents.
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Mr. A.M. Gholap, Advocate for the applicant.
Mr. M.M. Ambhore, Advocate for respondent No.2.
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CORAM : SUNIL K. KOTWAL,J.
Dated : 27 August 2018. PER COURT :- . Heard learned Counsel for the applicant and learned
Counsel for respondent No.2.
2. Learned Counsel for the applicant submits that respondent No.1 is also served with notice through paper publication.
3. First Appeal No.102 of 2007 be fixed for final hearing on 24th September 2018.
4. Civil Application is disposed of.
( SUNIL K. KOTWAL) JUDGE vdd/ ::: Uploaded on - 28/08/2018 ::: Downloaded on - 30/08/2018 22:30:09 :::